Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 16(2)] [Section 16] [Entire Act]

State of Uttar Pradesh - Subsection

Section 16(2)(i) in Uttar Pradesh Krishi Utpadan Mandi Adhiniyam, 1964

(i)ensure fair dealings between the producers and persons engaged in the sale or purchase of specified agricultural produce .