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[Cites 0, Cited by 0] [Section 34] [Entire Act]

State of Odisha - Subsection

Section 34(5) in The Orissa Muhammedan Marriages and Divorces Registration Rules, 1976

(5)If the Muhammedan Registrar fails to satisfy himself that tile marriage or divorce was effected by the person or persons by whom it is represented to have been effected.