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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of West Bengal - Subsection

Section 3(c) in The West Bengal Electricity Regulatory Commission (Balancing and Settlement Code) Regulations, 2008

(c)[ Total resultant actual availability and total resultant notional availability in the month and cumulative resultant actual availability. cumulative resultant notional availability up to the month for the financial year.] [Substituted by Section 4, ibid, dated 22.5.2009, before Substituted which was earlier as follows : (c) Total resultant availability in the month and cumulative resultant availability upto the month,]