Section 41(3) in Rajasthan Panchayati Raj Rules, 1996
(3)In case of the agenda of panchayat, the following items shall be included invariably: -(i)Compliance of last meeting;(ii)Statement of Income and expenditure as per cash book;(iii)Mutations of deceased cultivators;(iv)Removal of encroachments in Abadi and pasture lands;(v)Utilisation of funds under various schemes;(vi)Physical progress of construction works;(vii)Review of village Sanitation, Street Lighting, Rural Roads, Drinking Water, Anganvadi, Fair Price Shops, Maintenance of School Buildings;(viii)Vaccination and Family Welfare.
