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[Cites 0, Cited by 0] [Section 50(1)] [Section 50] [Entire Act]

State of Madhya Pradesh - Subsection

Section 50(1)(xii) in The M.P. Panchayat Raj Avam Gram Swaraj Adhiniyam, 1993

(xii)take all necessary measures to mobilise resources by exercising the powers entrusted to it by any law or the Central or the State Government;