Calcutta High Court
M/S. Aft Industries Ltd vs Commissioner Of Income Tax on 27 July, 2010
Author: Kalyan Jyoti Sengupta
Bench: Kalyan Jyoti Sengupta
ITA No. 26 OF 2005
IN THE HIGH COURT AT CALCUTTA
SPECIAL JURISDICTION (INCOME TAX)
ORIGINAL SIDE
M/S. AFT INDUSTRIES LTD.
Versus
COMMISSIONER OF INCOME TAX,CIRCLE-I,KOL
BEFORE:
The Hon'ble JUSTICE KALYAN JYOTI SENGUPTA
The Hon'ble JUSTICE KANCHAN CHAKRABORTY Date : 27th July, 2010.
The Court:-Learned Counsel for the appellant appears and submits fairly that this matter does not require any admission as the question involved in this matter has been settled by the Hon'ble Supreme Court by this time.
Hence, the appeal is dismissed as not being pressed. Certified photostat copy of this order, be made available to the parties, if applied for, on compliance of usual formalities.
(KALYAN JYOTI SENGUPTA, J.) (KANCHAN CHAKRABORTY, J.) GH.