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Calcutta High Court

M/S. Aft Industries Ltd vs Commissioner Of Income Tax on 27 July, 2010

Author: Kalyan Jyoti Sengupta

Bench: Kalyan Jyoti Sengupta

                                    ITA No. 26 OF 2005

                          IN THE HIGH COURT AT CALCUTTA
                         SPECIAL JURISDICTION (INCOME TAX)
                                   ORIGINAL SIDE


                                M/S. AFT INDUSTRIES LTD.

                                           Versus

                    COMMISSIONER OF INCOME TAX,CIRCLE-I,KOL



      BEFORE:

      The Hon'ble JUSTICE KALYAN JYOTI SENGUPTA

The Hon'ble JUSTICE KANCHAN CHAKRABORTY Date : 27th July, 2010.

The Court:-Learned Counsel for the appellant appears and submits fairly that this matter does not require any admission as the question involved in this matter has been settled by the Hon'ble Supreme Court by this time.

Hence, the appeal is dismissed as not being pressed. Certified photostat copy of this order, be made available to the parties, if applied for, on compliance of usual formalities.

(KALYAN JYOTI SENGUPTA, J.) (KANCHAN CHAKRABORTY, J.) GH.