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Supreme Court - Daily Orders

Union Of India vs Dorisingh D. Rajput on 5 May, 2015

Bench: Dipak Misra, Prafulla C. Pant

  ITEM NO.38                             COURT NO.5                 SECTION IX

                               S U P R E M E C O U R T O F      I N D I A
                                       RECORD OF PROCEEDINGS

  Petition(s) for Special Leave to Appeal (C)......CC                  No(s).
  7763/2015

  (Arising out of impugned final judgment and order dated 19/02/2014
  in SCA No. 14871/2004 passed by the High Court of Gujarat at
  Ahmedabad)

  UNION OF INDIA & ANR.                                              Petitioner(s)

                                                VERSUS

  DORISINGH D. RAJPUT & ANR.                                         Respondent(s)


  (with appln. (s) for c/delay in filing SLP)


  Date : 05/05/2015 This petition was called on for hearing today.


  CORAM :                HON'BLE MR. JUSTICE DIPAK MISRA
                         HON'BLE MR. JUSTICE PRAFULLA C. PANT


  For Petitioner(s)                Mr. Bharat Singh, Adv.
                                   Mr. Shreekant N. Terdal,Adv.


  For Respondent(s)


                          UPON hearing the counsel the Court made the following
                                             O R D E R

The special leave petition is dismissed on the ground of delay as well as on merits.



                   (Gulshan Kumar Arora)                       (H.S. Parasher)
                       Court Master                              Court Master

Signature Not Verified

Digitally signed by
Gulshan Kumar Arora
Date: 2015.05.05
17:37:14 IST
Reason: