Supreme Court - Daily Orders
Union Of India vs Dorisingh D. Rajput on 5 May, 2015
Bench: Dipak Misra, Prafulla C. Pant
ITEM NO.38 COURT NO.5 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)......CC No(s).
7763/2015
(Arising out of impugned final judgment and order dated 19/02/2014
in SCA No. 14871/2004 passed by the High Court of Gujarat at
Ahmedabad)
UNION OF INDIA & ANR. Petitioner(s)
VERSUS
DORISINGH D. RAJPUT & ANR. Respondent(s)
(with appln. (s) for c/delay in filing SLP)
Date : 05/05/2015 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE DIPAK MISRA
HON'BLE MR. JUSTICE PRAFULLA C. PANT
For Petitioner(s) Mr. Bharat Singh, Adv.
Mr. Shreekant N. Terdal,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The special leave petition is dismissed on the ground of delay as well as on merits.
(Gulshan Kumar Arora) (H.S. Parasher)
Court Master Court Master
Signature Not Verified
Digitally signed by
Gulshan Kumar Arora
Date: 2015.05.05
17:37:14 IST
Reason: