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[Cites 0, Cited by 0] [Section 500(1)] [Section 500] [Entire Act]

State of West Bengal - Subsection

Section 500(1)(d) in The Calcutta Municipal Corporation Act, 1980

(d)cause or suffer to drain into or upon any such place or work or to be brought therein to or thereupon anything or do anything whereby the water shall be in any degree doubled or corrupted;