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Gujarat High Court

Chhatrasinh Tapubha Jadega vs The Superintending Engineer(Getco) & 2 on 12 January, 2016

Author: Paresh Upadhyay

Bench: Paresh Upadhyay

                      C/SCA/408/2016                                            ORDER




                      IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                           SPECIAL CIVIL APPLICATION NO. 408 of 2016

         ================================================================
                        CHHATRASINH TAPUBHA JADEGA....Petitioner(s)
                                         Versus
                  THE SUPERINTENDING ENGINEER(GETCO) & 2....Respondent(s)
         ================================================================
         Appearance:
         MR JEET Y RAJYAGURU, ADVOCATE for the Petitioner(s) No. 1
         ================================================================

                      CORAM: HONOURABLE MR.JUSTICE PARESH UPADHYAY

                                        Date : 12/01/2016


                                         ORAL ORDER

Rule.

(PARESH UPADHYAY, J.) Amit/5 Page 1 of 1 HC-NIC Page 1 of 1 Created On Wed Jan 13 03:04:04 IST 2016