Gujarat High Court
Chhatrasinh Tapubha Jadega vs The Superintending Engineer(Getco) & 2 on 12 January, 2016
Author: Paresh Upadhyay
Bench: Paresh Upadhyay
C/SCA/408/2016 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
SPECIAL CIVIL APPLICATION NO. 408 of 2016
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CHHATRASINH TAPUBHA JADEGA....Petitioner(s)
Versus
THE SUPERINTENDING ENGINEER(GETCO) & 2....Respondent(s)
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Appearance:
MR JEET Y RAJYAGURU, ADVOCATE for the Petitioner(s) No. 1
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CORAM: HONOURABLE MR.JUSTICE PARESH UPADHYAY
Date : 12/01/2016
ORAL ORDER
Rule.
(PARESH UPADHYAY, J.) Amit/5 Page 1 of 1 HC-NIC Page 1 of 1 Created On Wed Jan 13 03:04:04 IST 2016