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State of Andhra Pradesh - Section

Section 18 in Andhra Pradesh Excise (Grant of licence to sell Toddy, Conditions of Licence and Tapping of Excise Trees) Rules 2007

18. Toddy not to be sold to certain persons.

- Toddy shall not be given or sold to the following persons namely-
(1)Insane persons;
(2)Persons known or believed to have been drunk ;
(3)Persons known or suspected to be about to take part in a riot, Disturbance of public peace or any other crime
(4)Policemen. Prohibition & Excise Officers. Railway servants or Automobile Drivers when on duty or in uniform:
(5)Soldiers in uniform or members of their camp in uniform.
(6)Persons below the age of 21 years.