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[Cites 0, Cited by 0] [Section 142] [Entire Act]

State of Odisha - Subsection

Section 142(2) in Rules of Procedure and Conduct of Business in the Orissa Legislative Assembly

(2)When a statement under Sub-rule (1) is made the Speaker shall request those members who are in favour of leave being granted to rise in their places and if not less than the members rise accordingly, the Speaker shall intimate that leave is granted. If less than ten members rise, the Speaker shall inform the member that he has not the leave of the Assembly.