Supreme Court - Daily Orders
Angammal vs Muthusamy (Dead) Thr. Lrs on 6 February, 2026
Author: Pankaj Mithal
Bench: Pankaj Mithal
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
CIVIL APPEAL NOS. 3278-3279 OF 2015
ANGAMMAL & ORS. APPELLANT(S)
VERSUS
MUTHUSAMY (DEAD) THROUGH LRS. RESPONDENT(S)
O R D E R
1. Learned counsel appearing for the appellants submits that he has instructions to withdraw the civil appeals.
He further submits that for the purposes of withdrawal, Interlocutory Application No. 328230/2025 has also been filed.
2. In view of the above, application for withdrawal of the civil appeals, is allowed and the appeals are, accordingly, dismissed as withdrawn.
.......................J. (PANKAJ MITHAL) .......................J. (S.V.N. BHATTI) Signature Not Verified NEW DELHI Digitally signed by geeta ahuja Date: 2026.02.09 06th FEBRUARY, 2026 17:32:26 IST Reason:
GA ITEM NO.46 COURT NO.8 SECTION XII-B S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS CIVIL APPEAL NO(S). 3278-3279/2015 ANGAMMAL & ORS. APPELLANT(S) VERSUS MUTHUSAMY (DEAD) THR. LRS. RESPONDENT(S) [ ONLY I.A. NO. 328230/2025 IS LISTED UNDER THIS ITEM ] IA No. 328230/2025 - WITHDRAWAL OF CASE / APPLICATION Date : 06-02-2026 This matter was called on for hearing today. CORAM :
HON'BLE MR. JUSTICE PANKAJ MITHAL HON'BLE MR. JUSTICE S.V.N. BHATTI For Appellant(s) Mr. Y Arunagiri, Adv.
Mr. P. Soma Sundaram, AOR Mr. MP Parthiban, Adv.
For Respondent(s) Mr. V.N. Subramaniam, Adv.
Mr. Hari Abhishek P, Adv. Ms. Madhusmita Bora, AOR Mr. Satish Kumar, AOR UPON hearing the counsel the court made the following O R D E R
1.
(Nidhi Mathur) (Geeta Ahuja) Court Master (NSH) Assistant Registrar-cum-PS