Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 30] [Entire Act] State of Rajasthan - Subsection Section 30(a) in The Rajasthan Homoeopathic Medicine Rules, 1971 (a)The line block of "Kirti Stambh of Chittor" accompanied by "an inscription" "Similia Similibus Curentur" and the name of the Board i.e., "Rajasthan Board of Homoeopathic Medicine".
