Supreme Court - Daily Orders
Khunjamayum Bimoti Devi vs The State Of Manipur on 8 February, 2023
Author: Pamidighantam Sri Narasimha
Bench: Pamidighantam Sri Narasimha
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ITEM NO.102 COURT NO.1 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 15482/2016
(Arising out of impugned final judgment and order dated 29-03-2016
in WPC No. 620/2011 passed by the High Court of Manipur at Imphal)
KHUNJAMAYUM BIMOTI DEVI Petitioner(s)
VERSUS
THE STATE OF MANIPUR & ORS. Respondent(s)
(WITH IA No. 95251/2017 - APPROPRIATE ORDERS/DIRECTIONS, IA No.
95245/2017 - APPROPRIATE ORDERS/DIRECTIONS, IA No. 28859/2020 -
INTERVENTION APPLICATION, IA No. 141189/2019 –
INTERVENTION/IMPLEADMENT, IA No. 95249/2017 –
INTERVENTION/IMPLEADMENT, IA No. 95243/2017 –
INTERVENTION/IMPLEADMENT, IA No. 85216/2020 - STAY APPLICATION, IA
No. 85194/2020 - STAY APPLICATION)
WITH
SLP(C) No. 15589/2016 (XIV)
(WITH IA No. 1/2016 - CONDONATION OF DELAY IN REFILING / CURING
THE DEFECTS, IA No. 3/2016 - PERMISSION TO FILE ANNEXURES)
SLP(C) No. 18133/2016 (XIV)
(WITH IA No. 1/2016 - CONDONATION OF DELAY IN FILING, IA No. 2/2016
- CONDONATION OF DELAY IN REFILING / CURING THE DEFECTS, IA No.
5/2017 - PERMISSION TO FILE ANNEXURES)
SLP(C) No. 18136/2016 (XIV)
(WITH IA No. 1/2016 - CONDONATION OF DELAY IN FILING, IA No. 2/2016
- CONDONATION OF DELAY IN REFILING / CURING THE DEFECTS)
SLP(C) No. 18128/2016 (XIV)
(WITH IA No. 1/2016 - CONDONATION OF DELAY IN FILING, IA No.
42219/2016 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES)
W.P.(C) No. 817/2016 (X)
W.P.(C) No. 824/2016 (X)
Signature Not Verified
W.P.(C) No. 1017/2016 (X)
Digitally signed by
Sanjay Kumar
Date: 2023.02.08
17:26:29 IST
Reason:
W.P.(C) No. 9/2017 (X)
W.P.(C) No. 22/2017 (X)
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SLP(C) No. 19902-19903/2017 (XIV)
SLP(C) No. 20733-20734/2017 (XIV)
W.P.(C) No. 1355/2020 (X)
(WITH IA No. 124399/2020 - STAY APPLICATION)
W.P.(C) No. 1476/2020 (X)
Diary No(s). 20462/2021 (XIV)
(WITH IA No. 126069/2021 - CONDONATION OF DELAY IN FILING, IA No.
126070/2021 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT)
Date : 08-02-2023 These matters were called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE PAMIDIGHANTAM SRI NARASIMHA
HON'BLE MR. JUSTICE J.B. PARDIWALA
For Petitioner(s) Mr. V Giri, Sr. Adv.
Mr. Ashutosh Dubey, Adv.
Mr. Abhishek Chauhan, Adv.
Mrs. Rajshri Dubey, Adv.
Mr. Amit P Shahi, Adv.
Mr. Manish Dhingra, Adv.
Mr. Amit Kumar, Adv.
Ms. Ramya Khanna, Adv.
Mr. Gaurav Yadav, Adv.
Mr. Gaganmeet Singh Sachdeva, Adv.
Mr. Ashutosh Dubey, AOR
Mr. F. I. Choudhury, AOR
Mr. Somiran Sharma, AOR
Mr. Gopal Sankaranarayanan, Sr. Adv.
Mr. Purushottam Sharma Tripathi, AOR
Mr. Abdulrehman Taamboli, Adv.
Mr. Azeem Kalebuddhe, Adv.
Mr. Pratik R. Bombarde, AOR
Mr. Raj Kumar Mehta, AOR
Ms. Aparna Bhat, AOR
Ms. Karishma Maria, Adv.
For Respondent(s) Mr. V Giri, Sr. Adv.
Mr. Ashutosh Dubey, Adv.
Mr. Abhishek Chauhan, Adv.
Mrs. Rajshri Dubey, Adv.
Mr. Amit P Shahi, Adv.
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Mr. Manish Dhingra, Adv.
Mr. Amit Kumar, Adv.
Mr. Gagandeep Singh Sachdeva, Adv.
Mr. Ramya Khanna, Adv.
Mr. Ashutosh Dubey, AOR
Ms. Tatini Basu, AOR
Mr. Abhijit Basu, Adv.
Mr. Kumar Shashank, Adv.
Mr. Anupam Lal Das, Sr. Adv.
Mr. Ahantham Henry, Adv.
Mr. Ahantham Rohen Singh, Adv.
Mr. Vivek Kumar, Adv.
Mr. Mohan Singh, Adv.
Mr. Vivek Kumar Singh, Adv.
Mr. Kumar Mihir, AOR
Mr. D. Abhinav Rao, AOR
Mr. N. Jotendro Singh, Sr. Adv.
Mr. David Ahongsangbam, Adv.
Mr. Syed Murtaza Ahmed, Adv.
Mr. Sayed Murtaza Ahmed, Adv.
Mr. Raj Singh, Adv.
Ms. Rajkumari Banju, AOR
Mr. Satya Kam Sharma, AOR
Mr. Maibam Nabaghanashyam Singh, AOR
Mr. M.P. Parthiban, AOR
Mr. Divakar Kumar, AOR
Mr. Purushottam Sharma Tripathi, AOR
UPON hearing the counsel the Court made the following
O R D E R
1 Arguments heard in part.
2 List the matters tomorrow (9 February 2023) as part-heard matter.
(SANJAY KUMAR-I) (SAROJ KUMARI GAUR) DEPUTY REGISTRAR ASSISTANT REGISTRAR