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State of Rajasthan - Section

Section 29 in The Rajasthan Molasses Rules, 1985

29.

The tanks for measuring or weighing molasses at the factory shall be covered by expanded metals lids and locked with excise locks. Molasses for measurement or weighment shall be pumped to the measuring or weighing tanks after it is separated by centrifuges. The end portions of the troughs and receiving tanks shall be covered by expanded metal so that molasses cannot be easily reached at.