Bombay High Court
The Pr Commissioner Of Income Tax 2 vs Pranav Agro Industries Ltd. And ... on 8 February, 2019
JSB
Before: Aniruddha M. Chandekar
Prothonotary & Senior Master.
Date: 8th February, 2019
CALLED OUT FOR REJECTION :
1.RPAL/21/2018 ) None present for the Petitioners.
CUAPP/17/2016 )
with ) P.C.: Petitioners and/or their Advocates
NMA/929/2018 ) to remove office objections on the Petition
RPAL/21/2018 ) and to get the same numbered and/or
CUAPP/17/2016 ) registered within 4 weeks after disposal of
) Notice of Motion for condonation of delay, ) failing Petition to stand rejected under 986 of ) O.S. Rules for non-compliance of office ) objections.
2. RPAL/25/2018 ) Ms. Sandhya Nanavare, Advocate for the CUAPP/14/2018 ) Petitioners.
with )
NMAL/93/2019 ) P.C.: Petitioners and/or their Advocates
RPAL/25/2018 ) to remove office objections on the Petition
CUAPPL/02/2017 ) and to get the same numbered and/or
) registered within 4 weeks after disposal of ) Notice of Motion for condonation of delay, ) failing Petition to stand rejected under 986 of ) O.S. Rules for non-compliance of office ) objections.
3. CHSL/815/2018 ) None present for the Applicants.
ITXA/333/2017 )
) P.C.: Applicants and/or their Advocates
4. CHSL/903/2018 ) to remove office objections on the Chamber
WTXA/2161/2013 ) Summons and to get the same numbered
) and/or registered on or before 01.03.2019,
5. CHSL/904/2018 ) failing Chamber Summons to stand rejected WTXA/1747/2013 ) under 986 of O.S. Rules for non-compliance ) of office objections.
29-01-2019 Prothonotary and Senior Master ::: Uploaded on - 16/02/2019 ::: Downloaded on - 16/03/2019 16:06:37 :::