Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 3] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(1) in The Right of Children to Free and Compulsory Education Act, 2009

(1)The Central Government and the State Governments shall have concurrent responsibility for providing funds for carrying out the provisions of this Act.