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[Cites 0, Cited by 1946] [Entire Act]

Union of India - Section

Section 28 in The Narcotic Drugs And Psychotropic Substances Act, 1985

28. Punishment for attempts to commit offences.—

Whoever attempts to commit any offence punishable under this Chapter or to cause such offence to be committed and in such attempt does any act towards the commission of the offence shall be punishable with the punishment provided for the offence.