Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10] [Entire Act] State of Arunachal Pradesh - Subsection Section 10(3) in Arunachal Pradesh Land and Ecological Sites (Protection and Management) Act, 2018 (3)The State Government may approve the Management Plan prepared by the District Advisory Committee with or without modification.
