Supreme Court - Daily Orders
Kishan Pandey vs Bachha Shankar Mishra on 28 April, 2014
ITEM NO.32 COURT NO.4 SECTION IVA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Civil)....../2014
CC 4789/2014
(From the judgement and order dated 26/09/2013 in IA No.8146/2013,
dated 18/12/2013 in FA No.320/2012,IA No.12424/2013 of The HIGH
COURT OF M.P AT JABALPUR)
KISHAN PANDEY & ANR Petitioner(s)
VERSUS
BACHHA SHANKAR MISHRA Respondent(s)
(With appln(s) for c/delay in filing SLP and office report)
Date: 28/04/2014 This Petition was called on for hearing today.
CORAM :
HON’BLE MR. JUSTICE A.K. PATNAIK
HON’BLE MR. JUSTICE FAKKIR MOHAMED IBRAHIM KALIFULLA
For Petitioner(s)
Ms. Pratibha Jain,Adv.
For Respondent(s)
Mr. Prabodh Kumar, Adv.
Dr. (Mrs.) Vipin Gupta, Adv.
UPON hearing counsel the Court made the following
O R D E R
This matter be listed next Monday, 05.05.2014. In the meanwhile, parties will file affidavit as to whether the child was with the respondent or the appellant during the last winter holidays.
[Nidhi Ahuja] [Sharda Kapoor]
Court Master Court Master