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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Sikkim - Subsection

Section 2(3) in Sikkim Urban and Regional Planning and Development Act, 1998

(3)"Annual Plan" means a plan conceived within the framework of the development plan of the development area containing the physical and fiscal details of the new and ongoing projects or schemes to be undertaken in a financial year;