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[Cites 0, Cited by 0] [Section 127(2)] [Section 127] [Entire Act]

State of Goa - Subsection

Section 127(2)(xlii) in The Goa Co-operative Societies Act, 2001

(xlii)prescribe the procedure to be followed in the execution of awards and orders of the [* * *] [The words 'co-operative authority' omitted by the Goa Co-operative Societies (Amendment) Act, 2009.], Registrar and Liquidator;