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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Haryana - Subsection

Section 4(1) in The Punjab Passengers and Goods Taxation Rules, 1952

(1)The Assessing Authority shall, after making such enquiry as he thinks fit, and on being satisfied that the application is otherwise in order, register the owner and grant him a certificate of registration in form PTT 2.