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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Rajasthan - Subsection

Section 24(2) in The Rajasthan Municipalities (Contributory Provident Fund and Gratuity) Rules, 1969

(2)If any dispute of doubt arises with regard to the interpretation of any of the provisions of these rules, the decision of the Government shall be final.