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Himachal Pradesh High Court

Hari Ram vs . Badari Prashad & Ors. A/W Connected on 26 April, 2022

Author: Satyen Vaidya

Bench: Satyen Vaidya

Hari Ram vs. Badari Prashad & Ors. A/w connected matter.

.

Cr. Appeal No. 217 of 2015 along with Cr. Appeal No. 228 of 2014.

26.04.2022 Present: Ms. Tim Saran, Advocate, for the appellant in Cr. Appeal No. 217 of 2015.

Mr. Ajit Sharma, Advocate, vice Ms. Sheetal Vyas, Advocate, for respondents No.1 to 3 in Cr. Appeal No. 217 of 2014 and for the r appellants in Cr. Appeal No. 228 of 2014.

Mr. Gaurav Sharma, Deputy Advocate General, for the respondent/State in both appeals.

Mr. Ajit Sharma, learned counsel, requests for an adjournment on the ground that Ms. Sheetal Vyas, Advocate, is not available today, on account of some personal difficulty.

List on 14th June, 2022.

(Satyen Vaidya) Judge.

26th April, 2022.

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