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State of Himachal Pradesh - Section

Section 71 in Standing Order No. 2 Of The Financial Commissioner Himachal Pradesh

71. As above.

- Court Readers or other ministerial officers should never be appointed to make local investigation such as finding out the market value of the property, etc., Such Commissions should be issued wherever possible to retired Revenue Officers or professional men such as Engineers, Contractors, Auctioneers and Accountants.Commissioners to examine accounts should be selected from men competent in the particular form of accounts. It is absolutely futile to issue commission in a particular form of account to a person who is unable even to read the script in which those accounts are written.