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State of Telangana - Section

Section 7A in Telangana Payment of Salaries and Pension and Removal of Disqualifications Act, 1953

7A. [ [Subject to the provisions of section 10 of the Representation of the People Act, 1951] [Inserted by Act No.XXX of 1959.], the office of member of the [Telangana] [Substituted by G.O.Ms.No.1, General Administration (SR) Department, dated 03.01.2015.] State Road Transport Corporation constituted under the Road Transport Corporations Act, 1950 (Central Act LXIV of 1950).]