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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Rajasthan - Subsection

Section 5(5) in Rajasthan River Basin and Water Resources Planning Authority Regulations, 2015

(5)The non-official members of the Committee, shall be entitled to draw travelling allowance, daily allowance, sitting fee and local conveyance for attending the meeting in accordance with the rates prescribed by the State Government from time to time.