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State of Rajasthan - Section

Section 43 in The Rajasthan Maharana Pratap University of Agriculture and Technology, Udaipur Act, 2000

43. Delegation of powers.

- The Board may, by Statutes, delegate the powers exercisable by it under this Act or the Statutes made thereunder, to any authority, officer, Heads of colleges/divisions/ departments/institutions or units/offices subject to such conditions and restrictions as the Board may deem proper.