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Himachal Pradesh High Court

Girdhari Lal Verma vs . State Of Hp And Another on 10 May, 2023

Bench: Tarlok Singh Chauhan, Virender Singh

Girdhari Lal Verma vs. State of HP and another LPA No.28 of 2023 with LPA No.24 of 2023 .

10.05.2023 Present: Mr. Tek Chand, Advocate, for the appellant(s).

Mr. Ramakant Sharma & Ms. Sharmila Patiyal, Additional Advocate Generals, Mr. J.S. Guleria, Ms. Priyanka Chauhan & Mr. Arsh Rattan, Deputy Advocate Generals and Mr. Rajat Chauhan, Law Officer, for respondents the respondents/State.

Mr. V.B. Verma, Advocate, for respondent No.2.

List on 21.6.2023.



                                                     ( Tarlok Singh Chauhan )
                                                        Acting Chief Justice


                                                        ( Virender Singh )
                 May 10, 2023 (KS)                            Judge







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