Himachal Pradesh High Court
Girdhari Lal Verma vs . State Of Hp And Another on 10 May, 2023
Bench: Tarlok Singh Chauhan, Virender Singh
Girdhari Lal Verma vs. State of HP and another LPA No.28 of 2023 with LPA No.24 of 2023 .
10.05.2023 Present: Mr. Tek Chand, Advocate, for the appellant(s).
Mr. Ramakant Sharma & Ms. Sharmila Patiyal, Additional Advocate Generals, Mr. J.S. Guleria, Ms. Priyanka Chauhan & Mr. Arsh Rattan, Deputy Advocate Generals and Mr. Rajat Chauhan, Law Officer, for respondents the respondents/State.
Mr. V.B. Verma, Advocate, for respondent No.2.
List on 21.6.2023.
( Tarlok Singh Chauhan )
Acting Chief Justice
( Virender Singh )
May 10, 2023 (KS) Judge
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