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[Cites 0, Cited by 14] [Section 20] [Entire Act]

Union of India - Subsection

Section 20(1) in The Rights of Persons with Disabilities Act, 2016

(1)No Government establishment shall discriminate against any person with disability in any matter relating to employment:Provided that the appropriate Government may, having regard to the type of work carried on in any establishment, by notification and subject to such conditions, if any, exempt any establishment from the provisions of this section.