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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Kerala - Subsection

Section 4(3) in Kerala Munnar Special Tribunal (Procedure) Regulations, 2011

(3)An application to the Tribunal shall be presented in the form appended to these regulation by the applicant in person or by his duly authorized agent or by a Legal Practitioner or sent by registered post with acknowledgement due addressed to the Registrar.