Calcutta High Court
Cit. Kolkata-Iv vs M/S Khaitan India Ltd on 29 January, 2015
Author: Girish Chandra Gupta
Bench: Girish Chandra Gupta, Arindam Sinha
ORDER SHEET
G.A.NO.2333 OF 2014
ITAT 108 OF 2014
WITH
G.A.2331 OF 2014
G.A.2332 OF 2014
ITA 24 OF 2006
ITAT 112 OF 2014
ITAT 116 OF 2014
IN THE HIGH COURT AT CALCUTTA
Special Jurisdiction (Income Tax)
ORIGINAL SIDE
CIT. KOLKATA-IV,KOLKATA
Versus
M/S KHAITAN INDIA LTD
BEFORE:
The Hon'ble JUSTICE GIRISH CHANDRA GUPTA
The Hon'ble JUSTICE ARINDAM SINHA Date : 29th January, 2015.
Appearance:
Mrs.Smita Das De,Advocate Mrs.A.Quereshi,Advocate The Court : By consent of the parties, let the matter be listed after three weeks under the heading "For Hearing (peremptory)".
(GIRISH CHANDRA GUPTA, J.) (ARINDAM SINHA, J.) ssaha AR(CR)