Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 18A(1)] [Section 18A] [Entire Act] State of Kerala - Subsection Section 18A(1)(lD) in Kerala General Sales Tax Rules, 1963 (lD)On receipt of the return in Form 9 & the statement in Form No.21 C the assessing authority shall issue the notice of assessment in that Form.