Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9(1)] [Section 9] [Entire Act] State of Bihar - Subsection Section 9(1)(a) in Bihar Gram Sabha (Co-ordination of meeting and Procedure for conduct) Rules, 2012 (a)Compliance of the proposals considered/passed in the last meeting of the Gram Sabha;