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[Cites 0, Cited by 0] [Section 150] [Entire Act]

State of West Bengal - Subsection

Section 150(2) in West Bengal Co-operative Societies Act, 2006

(2)For the purpose of the Code of Criminal Procedure, 1973 (2 of 1974) every offence under 2 this Act shall be deemed to be non-cognizable.