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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Uttar Pradesh - Subsection

Section 4(2) in The U.P. Secondary Education Services Selection Board (Procedure and Conduct of Business) First Regulations, 1998

(2)The Chairman, in his absence the Vice-Chairman and in absence of both, the seniormost member present, shall preside over the meeting of the Board.