Rajasthan High Court - Jaipur
Managing Committee, The Palace School vs State Of Rajasthan on 28 July, 2020
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No. 7690/2020
Managing Committee, The Palace School
----Petitioner
Versus
State Of Rajasthan
----Respondent
For Petitioner(s) : Mr. Anuroop Singhi For Respondent(s) : Mr. C.L. Saini, AAG HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA Order 28/07/2020 List this case again tomorrow i.e. 29th July, 2020, as prayed by learned Additional Advocate General.
(SANJEEV PRAKASH SHARMA),J FATEH RAJ BOHRA /6-94 (Downloaded on 28/07/2020 at 09:47:57 PM) Powered by TCPDF (www.tcpdf.org)