Bombay High Court
Geojit Creadits Pvt Ltd vs Ernst & Young Ltd And 9 Ors And Hiresh ... on 24 January, 2019
Author: R.D. Dhanuka
Bench: R.D. Dhanuka
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
CHAMBER SUMMONS NO. 1767 OF 2016
In
SUITS 154 OF 2016
Geojit Creadits Pvt Ltd ....Petitioner
V/S
Ernst & Young Ltd And 9 Ors ....Respondent
WITH CHAMBER SUMMONS NO. 1773 OF 2016 In SUITS 154 OF 2016 Geojit Creadits Pvt Ltd ....Petitioner V/S Ernst & Young Ltd And 9 Ors And Hiresh ....Respondent Wadhwani Applicant WITH CHAMBER SUMMONS NO. 1775 OF 2016 In SUITS 154 OF 2016 Geojit Creadits Pvt Ltd ....Petitioner V/S Ernst & Young Ltd And 9 Ors And Neville ....Respondent Dumasia(applicant) WITH CHAMBER SUMMONS NO. 1782 OF 2016 In SUITS 154 OF 2016 Page 1/2 ::: Uploaded on - 24/01/2019 ::: Downloaded on - 25/01/2019 04:14:20 ::: Geojit Creadits Pvt Ltd ....Petitioner V/S Ernst & Young Ltd And 9 Ors ....Respondent WITH CHAMBER SUMMONS NO. 1769 OF 2016 In SUITS 154 OF 2016 Geojit Creadits Pvt Ltd ....Petitioner V/S Ernst And Young Ltd And 9 Ors ....Respondent WITH CHAMBER SUMMONS NO. 1771 OF 2016 In SUITS 154 OF 2016 Geojit Creadits Pvt Ltd ....Petitioner V/S Ernst And Young Ltd Liability Partnership And ....Respondent 9 Ors Lex Firmus for applicant Praveer Shetty a/w Prateek Mishra i/b RES Legal For Respondent CORAM : R.D. DHANUKA, J DATE : 24th January, 2019 P.C. :
Mentioned out of turn, By consent Stand Over to 07/02/2019 ( ASSOCIATE ) Page 2/2 ::: Uploaded on - 24/01/2019 ::: Downloaded on - 25/01/2019 04:14:20 :::