Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 24] [Entire Act] UT Chandigarh - Section Section 8 in The Punjab Value Added Tax Act, 2005 8. In section 91 in sub-section (2), for the words, "The Legislative Assembly", the words "each House of Parliament" shall be substituted.
