Section 1 in Rajasthan Public Premises (Eviction of Unauthorised Occupants) Act, 1964
1. Short title, extent and commencement
(1)This Act may be called the Rajasthan Public Premises (Eviction of Unauthorised Occupants) Act, 1964.(2)It extend to the whole of the State of Rajasthan.(3)It shall come into force at once.
