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[Cites 0, Cited by 1] [Section 20(6)] [Section 20] [Entire Act]

NCT Delhi - Subsection

Section 20(6)(c) in The Delhi School Education Act, 1973

(c)the School Fund, the Pupils' Fund and the Management Fund and any other existing fund shall continue to be available to the authorised officer for being spent for the purposes of the school; and