Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 348] [Entire Act] State of Goa - Subsection Section 348(ii) in Goa Succession, Special Notaries and Inventory Proceeding Act, 2012 (ii)The decree validating the documents shall be endorsed in the respective deed on application of the parties or by the Special Notary suo motu;
