Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Kerala - Section

Section 5B in The Kerala Tax on Luxuries Rules, 1976

5B.

- Omitted (SRO 598/2007 dated 02.07.2008)