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Union of India - Section

Section 22 in The Merchant Shipping (Crew Accommodation) Rules, 1960

22. Office Accommodation.

- In every ship to which these rules apply, being a ship of 3, 000 tons or over, two separate rooms shall be provided for use as office and shall be furnished for that purpose. One of such rooms shall be appropriated for use by the Chief Officer, or the officers of the deck department, and the other for use by the Chief Engineer or for the Officers of the engine room department. The office accommodation shall be in a room not used for any other purpose except study. Provided that an office appropriated solely for use by an individual officer may be combined with the day room of that officer.