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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(viii) in The Rajasthan Regulation Compounded Cattle Feed, Concentrates and Mineral Mixtures Order, 1991

(viii)'Director Animal Husbandry' means the Director of Animal Husbandry Department, Rajasthan and includes an officer appointed by the State Government to perform all or any of the functions of the Director of Animal Husbandry Department Rajasthan;