Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 148C in The Drugs and Cosmetics Rules, 1945 148C. [ [Inserted by G.S.R. 346(E), dated 21.5.2014 (w.e.f. 21.12.1945).] prohibition of testing of cosmetics on animals - No person shall use any animal for testing of cosmetics.]
