Supreme Court - Daily Orders
Naganna (Dead) By Lrs. / Smt Devamma vs Siddaramegowda (Since Deceased) By ... on 14 November, 2022
ITEM NO.6 REGISTRAR COURT. 1 SECTION IV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR SH. H. SHASHIDHARA SHETTY
Petition(s) for Special Leave to Appeal (C) No(s). 28146/2015
NAGANNA (DEAD) BY LRS. / SMT DEVAMMA & ORS. Petitioner(s)
VERSUS
SIDDARAMEGOWDA (SINCE DECEASED) BY LRS. & ORS. Respondent(s)
Date : 14-11-2022 This petition was called on for hearing today.
For Petitioner(s)
M/S. S-legal Associates, AOR
For Respondent(s)
Mr. Tarun Thakur, Adv.
Mr. D.P. Chaturvedi, Adv.
Ms. Anuradha Mutatkar, AOR
UPON hearing the counsel, the Court made the following
O R D E R
Respondent Nos. 1 (i-iv) have filed counter affidavit. Service is complete on Respondent Nos. 2 and 4 but none has entered appearance.
Counsel for the petitioner has not filed Affidavit of Dasti in respect of Respondent No. 3 in terms of Hon'ble Judge in Chambers order dated 14.10.2019. Signature Not Verified
As such, Registry to process the matter for listing Digitally signed by GEETA AHUJA Date: 2022.11.19 before 12:27:11 IST Reason: Hon'ble Judge in Chambers for necessary directions.
H. SHASHIDHARA SHETTY Registrar