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[Cites 0, Cited by 0] [Section 9] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 9(7) in Securities and Exchange Board of India (Real Estate Investment Trusts) Regulations, 2014

(7)The trustee shall make distributions in accordance with sub-regulation (16) of Regulation 18 and ensure that the manager makes timely declaration of distributions to the unit holders.