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[Cites 0, Cited by 0] [Section 13(2)] [Section 13] [Entire Act]

NCT Delhi - Subsection

Section 13(2)(b) in The Delhi Water Board Act, 1998

(b)to provide supply pipes and water fittings, install and work a pump and do all such works and take all such measures as may, in the opinion of the Board, be necessary for the above purposes.